Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(a) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(a)the extent to which the contravention or likely contravention by the licensee will affect the achievement of the objects and purposes of the Act;