Calcutta High Court (Appellete Side)
Bibhas Chowdhuri & Anr vs Union Of India & Ors on 27 July, 2015
Author: Ishan Chandra Das
Bench: Ishan Chandra Das
27 27.07.2015 SD Court No.22 CRR 2469 of 2012 Bibhas Chowdhuri & Anr.
Vs. Union of India & Ors.
Mr. Swapan Banerjee ......For the O. P. None appears for the petitioners. C.R.R. 2469 of 2012 is dismissed for non-appearance of the petitioner. There will be no order as to costs. Urgent photostat certified copy of this order, if applied for, be given to the learned advocate of the parties on usual undertakings.
( Ishan Chandra Das, J. )