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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 29(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)Subject to the provision of sub-section (1) a Gram Panchayat shall have powers and responsibilities to make plans and implement schemes for the development and social justice including those in relation to the matters specified in the Second Schedule.