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State of Rajasthan - Section

Section 37 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

37. Appointment of counting agents.

- A contesting candidate or his election agent may appoint not more than two persons to be present as his counting agent or agents at the counting of votes, and when any such appointment is made, notice of the appointment shall be given in Form 17 of the Returning Officer.