Bombay High Court
Babarao S/O Mithuji Ghatale vs State Of Mah., Thr. Its Pso Ps Balapur ... on 18 December, 2020
Author: Swapna Joshi
Bench: Swapna Joshi
1/1 4.Apl.15.2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION NO. 15 OF 2020
(Babarao Mithuji Ghatale V/s The State of Maharashtra)
Office Notes, Office Court's or Judge's orders
Memoranda of Coram,
Appearances, court's
orders or directions and
Prothonotary's orders
Ms. A. M. Kshirsagar h/f Mr. S. G. Joshi, Advocate
for Applicant.
Ms. Shamsi Haider, APP for Non-applicant/State.
------
CORAM : MRS. SWAPNA JOSHI, J.
DATE : DECEMBER 18, 2020.
. Heard. Admit.
2. Ms. Haider, the learned APP waives service of notice on behalf of Non-applicant/State.
3. Matter to appear on board after four weeks for final hearing.
(MRS. SWAPNA JOSHI, J.) Yadav VG ::: Uploaded on - 21/12/2020 ::: Downloaded on - 10/02/2021 09:59:25 :::