Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253(1)] [Section 253] [Entire Act] State of Tamilnadu - Subsection Section 253(1)(c) in Tamil Nadu District Municipalities Act, 1920 (c)at any time by day or by night, if he has reason to believe that any offence is being committed under section 250 or section 251.