Union Of India vs Smt. Bilkis Bano And Anr. 6 Fa/440/2017 ... on 13 August, 2018

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HIGH COURT OF CHHATTISGARH. BILASPUR

Order Sheet
Misc. Appeal (C) No.526 of 2012
Union of India Versus Smt. Bilkis Bano &Anr.

 

 

13.8.2018

None for the appellant. List the matter after two weeks.

Sd/-

(Ram Prasanna Sharma) Judge '2:

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