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Union of India - Section

Section 19 in The United Kingdom-India Trade Agreement Rules, 1939

19. Malaya (i.e., the Colony of Singapore and the Federation of Malaya Comprising the States of Perak, Selangor, Negri Sembilan, Pahang, Johore, Kedah, Trengganu, Kelantan and Perlis and the Settlements of Penang and Malacca).