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State of Madhya Pradesh - Section

Section 143 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

143. [ [Substituted by notification No. 1-Mt.-1/236/70, dated 29-9-1970.]

Candidates who fails at or are unable to take the supplementary Examination may be allowed to appear in that subject/subjects at the examination to be held in March/April subsequent to the Supplementary examination. A candidate who appear at the Supplementary examination in two subjects and fails in one subject in the first chance of the supplementary examination, shall be required to appear only in that subject in which be has failed.If the candidate fails to appear in the second chance also, Chairman may permit him to present himself in that subject/subjects in the next Supplementary main examination during three years. In such a case application supported with evidence to show that his absence from the Examination was unavoidable must reach the Secretary within two months from the commencement of Examination.]