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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1)(d) in The Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974

(d)if none of the means aforesaid is available, by affixing it in some conspicuous part of his last known place of abode or business.