Delhi High Court - Orders
Tarun Kumar Banjaree And Ors vs Union Of India And Ors on 26 February, 2020
Author: S.Muralidhar
Bench: S.Muralidhar, Talwant Singh
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3552/2019
TARUN KUMAR BANJAREE AND ORS. ..... Petitioners
Through: Mr. Vinay Arora and Mr. Harpuneet
Singh Rai, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC for UOI.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE TALWANT SINGH
ORDER
% 26.02.2020
1. Rejoinder be filed before the next date.
2. List for final hearing on 2nd September, 2020.
S.MURALIDHAR, J.
TALWANT SINGH, J.
FEBRUARY 26, 2020/rd