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Delhi High Court - Orders

Tarun Kumar Banjaree And Ors vs Union Of India And Ors on 26 February, 2020

Author: S.Muralidhar

Bench: S.Muralidhar, Talwant Singh

$~30
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+                W.P.(C) 3552/2019
TARUN KUMAR BANJAREE AND ORS.                     ..... Petitioners
                 Through: Mr. Vinay Arora and Mr. Harpuneet
                            Singh Rai, Advocates.

                          versus

UNION OF INDIA AND ORS.                                   ..... Respondents
                  Through:             Ms. Shiva Lakshmi, CGSC for UOI.

      CORAM:
      JUSTICE S.MURALIDHAR
      JUSTICE TALWANT SINGH
                   ORDER

% 26.02.2020

1. Rejoinder be filed before the next date.

2. List for final hearing on 2nd September, 2020.

S.MURALIDHAR, J.

TALWANT SINGH, J.

FEBRUARY 26, 2020/rd