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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Uttar Pradesh - Subsection

Section 140(f) in Uttar Pradesh Municipal Corporation Act, 1959

(f)all expenses and costs incurred by the Corporation or by any Corporation officer on behalf of the Corporation in the exercise of any power conferred, or the discharge of any duty imposed on it or them by this Act, including moneys which the Corporation is required or empowered to pay by way of compensation;