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[Cites 0, Cited by 0] [Section 17D(2)] [Section 17D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17D(2)(c) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(c)estimated expenditure on account of land revenue, cess and other taxes on the lands for the previous year;