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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(c) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(c)attachment of any one or more bank accounts of the opposite party and satisfaction of the amount of order to be paid from such account;