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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(d) in Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996

(d)every Grama Sabha shall be competent to safeguard and preserve the traditions and customs of the people, their cultural identity, community resources and the customary mode of dispute, resolution;