Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] State of Rajasthan - Subsection Section 244(3) in Rajasthan Panchayati Raj Rules, 1996 (3)Such vehicles which have completed the prescribed distance and life but fit for use in the opinion of committee, shall not be condemned.
