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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(2)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(b)the procedure to be followed by the Tribunals, Special Appellate Tribunal, authorities and officers appointed, or having jurisdiction, under this Act;