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Union of India - Section

Section 9 in The Maulana Azad National Urdu University Act, 1996

9. Officers of the University.

-The Following shall be the officers of the University:-
(1)the Chancellor;
(2)the Vice-Chancellor;
(3)the Pro-Vice-Chancellor;
(4)the Deans of Schools;
(5)the Registrar;
(6)the Finance Officer;
(7)the Librarian; and
(8)such other officers as may be declared by the Statutes to be officers of the University.