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Supreme Court - Daily Orders

Parshvanath Charitable Trust And Ors. vs All India Council For Technical ... on 9 June, 2017

Bench: Ashok Bhushan, Deepak Gupta

     ITEM NO.4                              COURT NO.4            SECTION IX

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     M.A. NO.3/2017 IN CIVIL APPEAL NO.9048/2012

     Parshvanath Charitable Trust and Ors.                      Appellant(s)


                                                  VERSUS

     All India Council for Technical Education                  Respondent(s)
     & Ors.
     (For extension of time on IA.46565/2017)

     Date : 09/06/2017 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE DEEPAK GUPTA
                               (VACATION BENCH)

     For Petitioner(s)                Mr. S. Udaya Kumar Sagar, Adv.

     For Respondent(s)                Mr. Harish Pandey, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on next Thursday i.e. 15.06.2017.



                    (USHA BHARDWAJ)                               (MADHU NARULA)
                       AR-CUM-PS                                   COURT MASTER




Signature Not Verified

Digitally signed by
HEMALATHA MOHAN
Date: 2017.06.09
18:26:11 IST
Reason: