Supreme Court - Daily Orders
Parshvanath Charitable Trust And Ors. vs All India Council For Technical ... on 9 June, 2017
Bench: Ashok Bhushan, Deepak Gupta
ITEM NO.4 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO.3/2017 IN CIVIL APPEAL NO.9048/2012
Parshvanath Charitable Trust and Ors. Appellant(s)
VERSUS
All India Council for Technical Education Respondent(s)
& Ors.
(For extension of time on IA.46565/2017)
Date : 09/06/2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE DEEPAK GUPTA
(VACATION BENCH)
For Petitioner(s) Mr. S. Udaya Kumar Sagar, Adv.
For Respondent(s) Mr. Harish Pandey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on next Thursday i.e. 15.06.2017.
(USHA BHARDWAJ) (MADHU NARULA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
HEMALATHA MOHAN
Date: 2017.06.09
18:26:11 IST
Reason: