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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Film Shooting Regulations, 2012

(2)Every person who intend to commence film shooting at any location, places, areas or sites for which the Commissioner is authorised to grant permission under the Act, shall be required to submit an application to the Commissioner in From "A".