Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(b) in The Bombay Home Guards Act, 1947

(b)providing for the exercise of control by officers of the police force over members of the Home Guards when acting in aid of the police force;
(ba)[ regulating the term of office and other conditions of service of the Commandants and the Commandant General;] [Clause (ba) was inserted by Maharashtra 31 of 1978, section 3.]