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Delhi High Court - Orders

Dda vs Derc And Ors on 2 July, 2024

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Amit Bansal

                                    $~R-1
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           W.P.(C) 7292/2009

                                                DDA                                                                        ..... Petitioner
                                                                                      Through :                None.

                                                                                      versus

                                                DERC AND ORS.                                                                ..... Respondents
                                                                                      Through :                Ms S. Akshata, Adv. for R-2 to 4.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                        ORDER

% 02.07.2024 [Physical Hearing/Hybrid Hearing (as per request)]

1. There is no representation on behalf of the petitioner. 1.1 Adverse orders are deferred.

2. List the matter on Regular Board in the week commencing 17.09.2024.

RAJIV SHAKDHER, J AMIT BANSAL, J JULY 2, 2024 aj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/07/2024 at 21:46:24