Delhi High Court - Orders
Dda vs Derc And Ors on 2 July, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~R-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7292/2009
DDA ..... Petitioner
Through : None.
versus
DERC AND ORS. ..... Respondents
Through : Ms S. Akshata, Adv. for R-2 to 4.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 02.07.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. There is no representation on behalf of the petitioner. 1.1 Adverse orders are deferred.
2. List the matter on Regular Board in the week commencing 17.09.2024.
RAJIV SHAKDHER, J AMIT BANSAL, J JULY 2, 2024 aj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/07/2024 at 21:46:24