Bombay High Court
Global Aviation Services (Gas) Co vs Kingfisher Airlines Ltd on 1 February, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
26-comss-58-2012.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.58 OF 2012
Global Aviation Services (Gas) Co. ...Plaintiff
V. S. vs.
Kingfsser Airlines Liiited ...Defendant
Parekar
Digitally signed None for tse Plaintiff
by V. S. Parekar None for tse Defendant
Date:
2021.02.02
11:43:28 +0530 CORAM : N. J. JAMADAR, J.
DATE : FEBRUARY 01, 2021 P.C.:
. In view of tse order dated 7ts Marcs, 2018, tse suit is reioved froi tse board wits liberty to tse Plaintiff to apply to place tse iatter on board.
(N. J. JAMADAR, J.) Vishal Parekar, P.A. ...1