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Bombay High Court

Global Aviation Services (Gas) Co vs Kingfisher Airlines Ltd on 1 February, 2021

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                          26-comss-58-2012.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                  COMMERCIAL SUMMARY SUIT NO.58 OF 2012

                   Global Aviation Services (Gas) Co.              ...Plaintiff
V. S.                         vs.
                   Kingfsser Airlines Liiited                      ...Defendant
Parekar
Digitally signed   None for tse Plaintiff
by V. S. Parekar   None for tse Defendant
Date:
2021.02.02
11:43:28 +0530                             CORAM : N. J. JAMADAR, J.

DATE : FEBRUARY 01, 2021 P.C.:

. In view of tse order dated 7ts Marcs, 2018, tse suit is reioved froi tse board wits liberty to tse Plaintiff to apply to place tse iatter on board.
(N. J. JAMADAR, J.) Vishal Parekar, P.A. ...1