Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 110 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

110. Initiation or continuation of litigation against the interest of the Government.

- The market committee or Board, as the case may be, shall not initiate or continue any litigation, whether civil or criminal, before any Court against the interest of the Government, without the prior sanction of the Government.