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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Tamilnadu - Subsection

Section 181(2) in The Tamil Nadu Co-Operative Societies Act, 1983

(2)The Registrar may, by order, modify or cancel any directions issued under sub-section (1) and in modifying or cancelling such directions may impose such conditions as he may deem fit.