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Supreme Court - Daily Orders

Rupa Devendra Sharma vs Devendra Sharma on 11 July, 2023

Bench: Abhay S. Oka, Sanjay Karol

                                           IN THE SUPREME COURT OF INDIA
                                            CIVIL ORIGINAL JURISDICTION


                                TRANSFER PETITION (CIVIL) NO. 619 OF 2018


                         RUPA DEVENDRA SHARMA                                        Petitioner(s)


                                                          VERSUS


                         DEVENDRA SHARMA                                            Respondent(s)

                                                          O R D E R

1. The present petition has been filed by the petitioner–wife seeking transfer of Marriage Petition No.541 of 2017 titled "Devendra Sharma v. Rupa Devendra Sharma", pending before the Civil Judge Senior Division, Pune, Maharashtra to the Family Court, Surat, Gujarat.

2. As per the office report, despite service of show cause notice, no one has entered appearance on behalf of the respondent.

3. Having heard learned counsel for the petitioner, we are of the opinion that interests of justice require that the petition should be allowed.

4. Accordingly, Marriage Petition No.541 of 2017 titled "Devendra Sharma v. Rupa Devendra Sharma", pending before the Civil Judge Senior Division, Pune, Maharashtra is Signature Not Verified ordered to be transferred to the Family Court, Surat, Digitally signed by Anita Malhotra Date: 2023.07.12 17:20:05 IST Reason: Gujarat for hearing and disposal in accordance with law. 1

5. Records shall be sent by Court where proceedings are pending to the transferee Court promptly.

6. The Transfer Petition is, accordingly allowed.

..........................J. (ABHAY S.OKA) ..........................J. (SANJAY KAROL) NEW DELHI;

July 11, 2023.





                             2
ITEM NO.1                 COURT NO.11                  SECTION XVI-A

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

Transfer Petition(s)(Civil)    No(s).   619/2018

RUPA DEVENDRA SHARMA                                    Petitioner(s)

                                  VERSUS

DEVENDRA SHARMA                                         Respondent(s)

(IA No. 54814/2018 - STAY APPLICATION) Date : 11-07-2023 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE SANJAY KAROL For Petitioner(s) Mr. Sudhanshu S. Choudhari, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is allowed in terms of the signed order.
Pending application also stands disposed of.
    (ANITA MALHOTRA)                           (AVGV RAMU)
       AR-CUM-PS                              COURT MASTER
(Signed order is placed on the file.) 3