Supreme Court - Daily Orders
Oriental Insurance Co. Ltd. vs Assistant Commissioner Of Income Tax on 19 February, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.45 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.11464/2012
ORIENTAL INS.CO. Petitioner(s)
VERSUS
ASSISTANT COMMR.OF I.T NEW DELHI Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 19/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mayank Nagi, Adv.
Ms. Mahua Kalra,Adv.
For Respondent(s) Mr. K. Radha Krishnan, Sr. Adv.
Mrs N. Annapurani, Adv.
Mr. B.V. Balrm Das, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted.
Hearing expedited.
(Rajni Mukhi) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by Rajni Mukhi Date: 2016.02.20 11:27:33 IST Reason: