Supreme Court - Daily Orders
Dr. Subramanian Swamy vs The State Of Kerala on 31 January, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
1
ITEM NO.8 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28253/2018
(Arising out of impugned final judgment and order dated 02-04-2018
in WP(C) No. 33301/2015 passed by the High Court Of Kerala At
Ernakulam)
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
WITH
SLP(C) No. 28254/2018 (XI-A)
Date : 31-01-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Petitioner-in-person
Mr. Mohan Parasaran, Sr. Adv.
Mr. A. Raghunath, AOR
For Respondent(s) Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, adv.
Mr. Bharat Sood, Adv.
Mr. Roy Abraham, Adv.
Ms. Reena Roy, Adv.
Ms. Seema Jain, Adv.
Mr. Akhil Abraham, Adv.
Mr. Himinder Lal, AOR
Mr. A. Raghunath, AOR
Signature Not Verified
Mr. P. V. Dinesh, AOR
Sinthu T.P., Adv.
Digitally signed by
INDU MARWAH
Date: 2019.02.01
17:24:37 IST
Reason:
Mr. K. V. Mohan, AOR (R-7)
Mr. K.V. Balakrishnan, Adv.
2
Mr. Vijay Hansaria, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Dr.K.P. Kylasamatha Pillay, Sr. Adv.
Mr. A. Venayagcum Bala, Adv.(Impleader)
Mr. V.S. Lakshami, Adv.
Mr. P.V. Surendra Nath, Sr. Adv.
R.R.Chandran, AOR( Intervener)
Lekha Sudhakaran, Adv.
Mr. V.K. Shukla, Sr.Adv.
Mr. K.V. Sreemithun, adv.
Mr. Ankit Anandraj Shah, Adv.
Mr. Muthu Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Having heard both the parties, we grant special leave to appeal.
The applications for impleadment/intervention shall be considered alongwith the main matter. In the mean time, the applicants are at liberty to file additional affidavit.
Considering the issues involved in the matter, we direct expeditious disposal of the appeals.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER