Supreme Court - Daily Orders
Committee Of Management Waqf Takiya ... vs U.P. Sunni Central Waqf Board Thr Its ... on 3 January, 2017
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.19 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
24554/2016
(Arising out of impugned final judgment and order dated 06/04/2016
in WP No. 7111/2016 passed by the High Court Of Judicature at
Allahabad)
COMMITTEE OF MANAGEMENT WAQF TAKIYA RAHMAN
SHAH THR ITS SECRETARY AND ANR. Petitioner(s)
VERSUS
U.P. SUNNI CENTRAL WAQF BOARD THR ITS CHIEF
EXECUTIVE OFFICER AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 03/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. E. C. Vidya Sagar, Adv. (Not Present)
For Respondent(s)
UPON perusing papers the Court made the following
O R D E R
The learned counsel for the petitioners is not present.
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.01.07 10:25:11 IST Reason: