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Supreme Court - Daily Orders

Committee Of Management Waqf Takiya ... vs U.P. Sunni Central Waqf Board Thr Its ... on 3 January, 2017

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.19                                COURT NO.7                    SECTION XI

                                  S U P R E M E C O U R T O F             I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special     Leave     to   Appeal     (C)......CC   No(s).
     24554/2016

     (Arising out of impugned final judgment and order dated 06/04/2016
     in WP No. 7111/2016 passed by the High Court Of Judicature at
     Allahabad)

     COMMITTEE OF MANAGEMENT WAQF TAKIYA RAHMAN
     SHAH THR ITS SECRETARY AND ANR.                                         Petitioner(s)

                                                      VERSUS

     U.P. SUNNI CENTRAL WAQF BOARD THR ITS CHIEF
     EXECUTIVE OFFICER AND ORS.                                              Respondent(s)

     (with appln. (s) for c/delay in filing SLP)

     Date : 03/01/2017 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                     Mr. E. C. Vidya Sagar, Adv. (Not Present)

     For Respondent(s)

                            UPON perusing papers the Court made the following
                                            O R D E R

The learned counsel for the petitioners is not present.

Delay condoned.

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.

(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.01.07 10:25:11 IST Reason: