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State of Bihar - Section

Section 9 in Bihar Trade Articles (Licenses Unification) Order, 1984

9. Addition and alteration to licence.

- The Licensing Authority [after giving due opportunity] [Inserted by G.S.R. 47 dated 17.10.1985.] may make necessary additions, deletions and alterations in the entries made in the licence relating to godown, place of business, names of partners, trade articles etc., on the application of the licensee. [x x x] [Omitted by G.S.R. 47 dated 17.10.1985.]