Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 329(5)] [Section 329] [Entire Act]

State of Jharkhand - Subsection

Section 329(5)(ii) in Bihar Education Code, 1961

(ii)There should be two posts of assistant teachers in the scale of Rs. 150-10-200- E.B.-10-250, five posts of assistant teachers in the scale of Rs. 125-5-160-E.B.-200, and the remaining posts of assistant teachers with Master's or Honour's degree (trained or untrained) in the scale of Rs. 100-5-125-E.B.-4-145-E.B-3-175 in a Multi-purpose School teaching Humanities, Natural Sciences and any one vocational subject group. With the addition of every additional vocational subject group, one or two posts of assistant teachers as the case may be, should be added, the first in the scale of Rs. 125-5-160-E.B.-5-200, and the second in the scale of Rs. 150-10-200-E..-10-250.