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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

8. Fees Structure.

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(i)Competent Authority seats: -
(a) Clinical P.G. Degree or Diploma Courses(b) Para Clinical P.G. Degree/Diploma Courses(c) Non-clinical P.G. Degree/Diploma Courses Per annumRs. 2,75,00/-Rs. 75,000/-Rs. 25,000/-
(ii)Management seats. - These seats will be filled by the Management. No specific fee is suggested by the Government. The Management of the Institution concerned shall fix a reasonable fee, taking into consideration the recurring and non-recurring expenditure.
Note. - This fees stricture is applicable for the admissions of this present academic year only. From the next academic year onwards the orders of Supreme Court will have to be implemented, wherein Committees headed by retired Judges will go into the entire issue of fixing of fee.