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State of Uttar Pradesh - Section

Section 10 in U.P. Reserve Guard Jail Warders Service Rules, 1983

10. Age.

- A candidate for direct recruitment must have attained the age of 18 years and must not have attained the age of more than 30 years on the first day of July of the calender year in which the vacancies for direct recruitment are intimated to the Employment Exchange.Note. - Half of the period of the military service rendered by an ex-military man who is a candidate for recruitment to the post of Reserve Guard Warder shall be taken into account in computing the maximum age and such period shall be deducted from the actual age of the candidate for calculating his age for purpose of eligibility for the post:Provided that the upper age limit in all the case of candidate belonging to the Scheduled Castes, Schedules Tribes and such other Categories as may be notified by Government from time to time shall be greater by such number of years as may be specified.