Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7 in The M.P. Electricity Duty Rules, 1949

7. Submission of Returns.

- Every distributor of electrical energy and every producer shall submit to the Electrical Inspector-
(i)[ along with the treasury receipt sent under Rule 3, a return for each month in Form 'G'; and [Substituted by Notification No. 2694-2334-XIII-69, dated 9-7-1969.]
(ii)at end of each financial year a return in Forms 'H', 'J' and 'K' not later than 15th day of the second month following the last day of said financial year.]