Supreme Court - Daily Orders
Shantilal Shankarbhai Patel Since ... vs Patel Dalsukhbhai Nanabhai (Deceased) ... on 20 October, 2023
ITEM NO.18 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38307/2023
(Arising out of impugned final judgment and order dated 13-04-2023
in FA No. 1560/2023 passed by the High Court of Gujarat at
Ahmedabad)
SHANTILAL SHANKARBHAI PATEL SINCE
DECEASED THROUGH LRS & ORS. PETITIONER(S)
VERSUS
PATEL DALSUKHBHAI NANABHAI (DECEASED)
THROUGH LRS & ORS. RESPONDENT(S)
(IA No.218516/2023-CONDONATION OF DELAY IN FILING and IA
No.218519/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.218520/2023-EXEMPTION FROM FILING O.T. )
Date : 20-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Sitesh Narayan Singh, Adv.
Mr. Shrey Kapoor, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment and hence, the special leave petition is dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.10.21 (BABITA PANDEY) (R.S. NARAYANAN)
13:40:47 IST
Reason: COURT MASTER (SH) ASSISTANT REGISTRAR