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State of Chattisgarh - Section

Section 4 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

4. Qualification for posts of officers.

- Qualifications required of candidates for appointments to the posts of University Officers other than those of the Chancellor and Vice-Chancellor shall be fixed by the Board or the appropriate appointing authority, as the case may be, taking into consideration the recommendations of-(a) the Administrative Council in the case of Registrar, Comptroller, Superintendent of Physical Plant and Dean of Student Welfare, and (b) the Academic Council in respect of the remaining officers. The prescribed qualifications shall be given due publicity and the Selection Committee shall select the candidates to such offices with due regard to the qualifications so prescribed.