Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Gujarat - Subsection Section 45(5) in Gujarat Prohibition Act, 1949 (5)The decision of the [Director] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule] under sub-section (4) shall be final.
