Section 371D(9)(a) in Constitution of India, 1950

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Union of India - Subsection

Section 371D(9)(a) in Constitution of India, 1950

(a)no appointment, posting, promotion or transfer of any person-

(i)made before the 1st day of November, 1956, to any post under the Government of, or any local authority within, the State of Hyderabad as it existed before that date; or

(ii)made before the commencement of the Constitution (Thirty-second Amendment) Act, 1973, to any post under the Government of, or any local or other authority within, the State of Andhra Pradesh; and

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Union of India - Subsection

Section 371D(9)(a) in Constitution of India, 1950