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[Cites 0, Cited by 0] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(2) in Delhi Police Act, 1978

(2)Such additional police shall be employed at the cost of the person by whom the work, public amusement, manufactory or concern is being constructed. conducted or carried on and the said person shall pay the costs therefor at such rates as the Administrator or the competent authority, as the case may be, shall from time to time require.