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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxxix) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xxxix)to make provision relating to the use of Gujarati, Hindi (in Devangari script) and English or all the three languages as the media of instruction and examination;