Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Union Of India on 15 March, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.11 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 186/2018
DR. ULHAS PATIL MEDICAL COLLEGE AND HOSPITAL & ANR.Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 31829/2018)
Date : 15-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Shekhar Naphade, Sr. Adv.
Mr. Manish Kumar, Adv.
Mr. Siddharth Shindhe, Adv.
Ms. Aakanksha Kaul, Adv.
Mr. Nakul Jain, Adv.
Ms. Priyanka Pandey, Adv.
Ms. Divya Roy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on Monday, the 19th March, 2018.
In the meantime, let a copy of the petition be served upon the standing counsel for the respondents.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
COURT MASTER (SH) COURT MASTER
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.03.16
16:58:39 IST
Reason: