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[Cites 0, Cited by 3] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Slum Areas (Improvement And Clearance) Act, 1956

(3)It shall come into force in a Union territory on such date as the Central Government may, by notification in the Official Gazette, appoint; and different dates may be appointed for different Union territories.