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State of Punjab - Section

Section 6 in Punjab State Aid to Industries Act, 1935

6. Elections and appointments to be notified in official Gazette.

- The names of the Vice-Chairman and of the appointed and elected members of the Board shall be published by the [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government in the [Official Gazette] [Substituted for the words 'Punjab Gazette' by the Government of India (Adaptation of Indian Laws) Order, 1937.].