Section 6(2)(d) in Veterinary Council Of India Regulation, 1991

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Union of India - Subsection

Section 6(2)(d) in Veterinary Council Of India Regulation, 1991

(d)indicate the extent to which the recommendations of the Veterinary Council of India in regard to examinations have been carried out in the case of each examination inspected by him and also the extent to which the educational regulations of the Veterinary Council have been given effect to in the education of the students in the particular subject or subjects with which the inspector is concerned in the institution; and

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Union of India - Subsection

Section 6(2)(d) in Veterinary Council Of India Regulation, 1991