Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 10 in Uttar Pradesh Municipal Corporation Act, 1959 10. Deputy Mayor. - [* * *] [Section 10 omitted by U.P. Act 49 of 2007, S.10.]
