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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(8) in The Maharaja Sayajirao University of Baroda Act, 1949

(8)to confer [honorary degrees] [These words were substituted for the words beginning with the words 'according to' and ending with, the words 'titles', by Bombay 52 of 1950, Section 3 (c).] and other academic distinctions on persons who may have distinguished themselves, in any branch of learning, or by eminent public service [, in the manner laid down by the Statutes] [These words were added, by Bombay 52 of 1950, Section 3 (c).];