Jammu & Kashmir High Court
Neha Aayush Parwani vs Ut Of J&K & Anr on 1 April, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 103
Admission causelist
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
CRM(M) No.319/2020
CrlM No.1162/2020 in
CRM(M) No.346/2020
CrlM No.1281/2020
Neha Aayush Parwani .... Petitioner/Appellant(s)
Through:- Ms. Aparajita Jamwal,
Adv.
V/s
UT of J&K & anr. .....Respondent(s)
Through:- Mr. Aseem Sawhney,
AAG.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Respondent's counsel seeks and is granted two weeks' time to file objections.
List on 24.05.2021. Interim direction, if any, shall continue till next date before the Bench.
(Sindhu Sharma) Judge JAMMU 01.04.2021 Eva