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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(7) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(7)The State Government may, by an order reconstitute the District Scrutiny Committee or may change its composition, if the circumstances so warrant.