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[Cites 0, Cited by 0] [Section 2(48)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(48)(g) in Sikkim Urban and Regional Planning and Development Act, 1998

(g)The construction in a wall adjoining any street or land not belonging to the owner of the wall, of a door opening on to such street or land.