Section 32(2)(b) in Rajasthan Panchayati Raj Act, 1994

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State of Rajasthan - Subsection

Section 32(2)(b) in Rajasthan Panchayati Raj Act, 1994

(b)in the absence of the Sarpanch, due either to his office remaining vacant or otherwise, exercise all the powers, perform all the functions and discharge all the duties of the Sarpanch; and

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State of Rajasthan - Subsection

Section 32(2)(b) in Rajasthan Panchayati Raj Act, 1994